Ramesh Teli vs State Of U.P.
2017 Latest Caselaw 5041 ALL

Citation : 2017 Latest Caselaw 5041 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Ramesh Teli vs State Of U.P. on 5 October, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 32
 

 
Case :- BAIL No. - 1219 of 2015
 

 
Applicant :- Ramesh Teli
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Alok Kumar Srivastava,Akhter Abbas,Syed Ahsan Abbas
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Learned prays for and is granted one week time to complete his instruction regarding latest status of the case alongwith the statement of the witnesses recorded, if any, before the Trial Court.

List after one week.

Order Date :- 5.10.2017

Monika

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