Ram Ji Tiwari vs State Of U.P.
2017 Latest Caselaw 5032 ALL

Citation : 2017 Latest Caselaw 5032 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Ram Ji Tiwari vs State Of U.P. on 5 October, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 32
 

 
Case :- BAIL No. - 11744 of 2015
 

 
Applicant :- Ram Ji Tiwari
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Om Prakash Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

On the request of the learned counsel for the applicant, list this matter after one week.

Order Date :- 5.10.2017

Monika

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