Irsad vs State Of Up
2017 Latest Caselaw 5011 ALL

Citation : 2017 Latest Caselaw 5011 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Irsad vs State Of Up on 5 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 6246 of 2017
 

 
Applicant :- Irsad
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Mohd Rafi Khan
 
Counsel for Opposite Party :- Hovt. Advocate,Mohd. Irfan Siddiqui
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Power filed by Sri Mohd.Irfan Siddiqui on behalf of the complainant is taken on record. Counter affidavit filed on behalf of the State is also taken on record.

List on 31.10.2017.

Order Date :- 5.10.2017

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