Jag Narain @ Jagga vs State Of U.P.
2017 Latest Caselaw 5007 ALL

Citation : 2017 Latest Caselaw 5007 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Jag Narain @ Jagga vs State Of U.P. on 5 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 5633 of 2017
 

 
Applicant :- Jag Narain @ Jagga
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ravindra Kumar Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Passed over on the illness slip of Sri R.K.Dwivedi, learned counsel for the applicant.

List in then next cause list.

Order Date :- 5.10.2017

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