Hisban Khan And Another vs State Of U.P. And Another
2017 Latest Caselaw 5000 ALL

Citation : 2017 Latest Caselaw 5000 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Hisban Khan And Another vs State Of U.P. And Another on 5 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- APPLICATION U/S 482 No. - 31863 of 2017
 

 
Applicant :- Hisban Khan And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Shyamal Kumar Prayagi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicants, put up as fresh on 13.10.2017 before the appropriate Bench.

The matter shall not be treated as tied up or part heard to this Bench.

Order Date :- 5.10.2017

Gss

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