Smt. Hansa Devi And Others vs Akhilesh Mehrotra And Others
2017 Latest Caselaw 4936 ALL

Citation : 2017 Latest Caselaw 4936 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Smt. Hansa Devi And Others vs Akhilesh Mehrotra And Others on 3 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 366 of 2010
 

 
Appellant :- Smt. Hansa Devi And Others
 
Respondent :- Akhilesh Mehrotra And Others
 
Counsel for Appellant :- Manish Tandon
 
Counsel for Respondent :- Rajiv Ojha
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Sri Rajiv Ojha, has filed vakalatnama on behalf of respondent no. 3 is taken on record.

The office has reported that the appeal has wrongly been listed today as according to the notices dispatched to the unserved parties, the next date fixed is 22nd November, 2017.

Let it be listed accordingly.

Order Date :- 3.10.2017

Ishan

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