Ramesh Raj vs Anil Kumar
2017 Latest Caselaw 4933 ALL

Citation : 2017 Latest Caselaw 4933 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Ramesh Raj vs Anil Kumar on 3 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1205 of 2010
 

 
Appellant :- Ramesh Raj
 
Respondent :- Anil Kumar
 
Counsel for Appellant :- Anshu Chaudhary
 
Counsel for Respondent :- Rajesh Kumar Dubey
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondent even in revised list.

Learned counsel for the appellant is present.

Vide order dated 12.9.2012 lower court's record was summoned but there is no office report with regard to receipt of lower court's record.

List in the next cause list along with office report.

Order Date :- 3.10.2017

Gss

Download the LatestLaws.com Mobile App