Anil Kumar Srivastava vs State Of U.P.
2017 Latest Caselaw 4930 ALL

Citation : 2017 Latest Caselaw 4930 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Anil Kumar Srivastava vs State Of U.P. on 3 October, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- BAIL No. - 636 of 2017
 

 
Applicant :- Anil Kumar Srivastava
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pawan Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Pawan Kumar Singh, learned counsel for applicant-accused has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 3.10.2017

Pachhere/-

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