Meghraj @ Member vs State Of U.P.
2017 Latest Caselaw 4929 ALL

Citation : 2017 Latest Caselaw 4929 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Meghraj @ Member vs State Of U.P. on 3 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32436 of 2017
 

 
Applicant :- Meghraj @ Member
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.P.S. Chauhan,Smt. Meenakshi Chauhan
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 3.10.2017

Gss

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