Ziauddin @ Chand And 7 Ors. vs The State Of U.P.& Another.
2017 Latest Caselaw 4919 ALL

Citation : 2017 Latest Caselaw 4919 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Ziauddin @ Chand And 7 Ors. vs The State Of U.P.& Another. on 3 October, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- U/S 482/378/407 No. - 2870 of 2005
 
Applicant :- Ziauddin @ Chand And 7 Ors.
 
Opposite Party :- The State Of U.P.& Another.
 
Counsel for Applicant :- S.H. Ibrahim,Neeraj Sahu
 
Counsel for Opposite Party :- Govt.Advocate,Om Prakash Srivastava
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Learned counsel for applicant sought time to file correct address of opposite party no. 3.

2. Steps be taken within two weeks.

3. List thereafter.

Order Date :- 3.10.2017

Pachhere/-

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