Gaisunnisha vs State Of U.P. & Another
2017 Latest Caselaw 4916 ALL

Citation : 2017 Latest Caselaw 4916 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Gaisunnisha vs State Of U.P. & Another on 3 October, 2017

Bench: Arvind Kumar Tripathi, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 378 CR.P.C. No. - 317 of 2017
 

 
Applicant :- Gaisunnisha
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Irfan Alam
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Shashi Kant,J.

List after receipt of lower court record along with Criminal Appeal No. 1407 of 2017.

Order Date :- 3.10.2017

Monika

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