Ghaziabad Development Authority ... vs Sri Mahendra Pratap Singh And ...
2017 Latest Caselaw 4912 ALL

Citation : 2017 Latest Caselaw 4912 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Ghaziabad Development Authority ... vs Sri Mahendra Pratap Singh And ... on 3 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 1423 of 2007
 

 
Appellant :- Ghaziabad Development Authority Thru' Its Vice Chairman
 
Respondent :- Sri Mahendra Pratap Singh And Another
 
Counsel for Appellant :- Ashwani K. Misra,Anoop Trivedi,Mahendra Pratap,Vrindavan Mishra
 
Counsel for Respondent :- C.S.C.,Chandan Sharma,U.N. Sharma
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

The cases of Sri Anoop Trivedi, learned counsel for the appellant are reported to be adjourned till today.

List in the next cause list.

Order Date :- 3.10.2017

Ishan

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