State Of U.P. Through Collector, ... vs Kashi Ram
2017 Latest Caselaw 4910 ALL

Citation : 2017 Latest Caselaw 4910 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

State Of U.P. Through Collector, ... vs Kashi Ram on 3 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 294 of 2009
 

 
Appellant :- State Of U.P. Through Collector, And Another
 
Respondent :- Kashi Ram
 
Counsel for Appellant :- M.C. Chaturvedi (Csc)
 
Counsel for Respondent :- R.C.Pal
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, the case is passed over for the day.

List after two weeks.

Order Date :- 3.10.2017

Gss

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