Parmatma Sharan vs Town Area Committee And Others
2017 Latest Caselaw 4909 ALL

Citation : 2017 Latest Caselaw 4909 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Parmatma Sharan vs Town Area Committee And Others on 3 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 202 of 2010
 

 
Appellant :- Parmatma Sharan
 
Respondent :- Town Area Committee And Others
 
Counsel for Appellant :- Arun Kumar Tiwari
 
Counsel for Respondent :- S.C.Dwivedi,M.C. Chaturvedi,Rajeev Kumar Mihsra
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List after ten days.

Order Date :- 3.10.2017

Gss

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