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Hidayatullah & Another vs Mumtaz Ahmad & Others
2017 Latest Caselaw 4908 ALL

Citation : 2017 Latest Caselaw 4908 ALL
Judgement Date : 3 October, 2017

Allahabad High Court
Hidayatullah & Another vs Mumtaz Ahmad & Others on 3 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 527 of 2001
 

 
Appellant :- Hidayatullah & Another
 
Respondent :- Mumtaz Ahmad & Others
 
Counsel for Appellant :- N.I. Jafri,R.U.Ansari
 
Counsel for Respondent :- O.N. Mishra,Ranjeet Saxena
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri S.I.Jafri, Advocate, holding brief of Sri N.I.Jafri, learned counsel for the appellants,  the case is passed over for the day.

List  after ten days.

Order Date :- 3.10.2017

Gss

 

 

 
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