Naubat Singh & Another vs Udal Singh
2017 Latest Caselaw 4903 ALL

Citation : 2017 Latest Caselaw 4903 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Naubat Singh & Another vs Udal Singh on 3 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 988 of 2003
 

 
Appellant :- Naubat Singh & Another
 
Respondent :- Udal Singh
 
Counsel for Appellant :- S.K. Tyagi,Atul Kumar Singh,Ram Sheel Sharma
 
Counsel for Respondent :- Akhilesh Singh,Shivam Yadav
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Indu Prakash Tripathi, Advocate, holding brief of Sri Atul Kumar Singh, learned counsel for the appellants, the case is passed over for the day.

List in the next cause list.

Order Date :- 3.10.2017

Gss

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