Smt. Darshan Devi vs Smt. Vimla Devi & Another
2017 Latest Caselaw 4901 ALL

Citation : 2017 Latest Caselaw 4901 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Smt. Darshan Devi vs Smt. Vimla Devi & Another on 3 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1148 of 2003
 

 
Appellant :- Smt. Darshan Devi
 
Respondent :- Smt. Vimla Devi & Another
 
Counsel for Appellant :- Mahipal Singh,Anil Sharma
 
Counsel for Respondent :- A.G.A.,A.N. Ray
 

 
Hon'ble Bachchoo Lal,J.

Office report shows that lower court's record has not been received so far.

Issue reminder to the District Judge concerned for sending the lower court's record within a period of 20 days.

List thereafter.

Order Date :- 3.10.2017

Gss

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