Mukesh Kumar Jain & Another vs Ajay Pal Singh & Another
2017 Latest Caselaw 4900 ALL

Citation : 2017 Latest Caselaw 4900 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Mukesh Kumar Jain & Another vs Ajay Pal Singh & Another on 3 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 46 of 2007
 

 
Appellant :- Mukesh Kumar Jain & Another
 
Respondent :- Ajay Pal Singh & Another
 
Counsel for Appellant :- Rahul Sahai,Kartikeya Saran,Manoj Kumar Gupta,Manu Saxena,Sumit Daga
 
Counsel for Respondent :- Manoj Kumar Raghuvanshi,Ajay Kumar Singh,Ashish Kumar Singh,Atul Saghal,M.K. Rajvanshi,Nagendra Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Mukesh Kumar Srivastava, Advocate, holding brief of Sri Ashish Kuamr Singh, learned counsel for the appellants, the case is passed over for the day.

List after two weeks showing the name of Sri Ashish Kumar Singh as counsel for the appellants in place of respondent.

Order Date :- 3.10.2017

Gss

Download the LatestLaws.com Mobile App