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Municipal Board Gaziabad vs Sri Jai Prakash & Others
2017 Latest Caselaw 4898 ALL

Citation : 2017 Latest Caselaw 4898 ALL
Judgement Date : 3 October, 2017

Allahabad High Court
Municipal Board Gaziabad vs Sri Jai Prakash & Others on 3 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 868 of 2008
 

 
Appellant :- Municipal Board Gaziabad
 
Respondent :- Sri Jai Prakash & Others
 
Counsel for Appellant :- Prem Chandra,Brijesh Ojha
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Brijesh Ojha, learned counsel for the appellant.

List after two weeks.

Order Date :- 3.10.2017

Gss

 

 

 
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