Gauri Shanker vs Rajeshwari Prasad And Others
2017 Latest Caselaw 4895 ALL

Citation : 2017 Latest Caselaw 4895 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Gauri Shanker vs Rajeshwari Prasad And Others on 3 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 6 of 2002
 

 
Appellant :- Gauri Shanker
 
Respondent :- Rajeshwari Prasad And Others
 
Counsel for Appellant :- N.D.Shukla
 
Counsel for Respondent :- A.S. Srivastava
 

 
Hon'ble Bachchoo Lal,J.

At the request of Miss. Farzana, holding brief of Sri N.D.Shukla, learned counsel for the appellant, the case is passed over for the day.

List after ten days.

Order Date :- 3.10.2017

Gss

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