Masuri Lal vs Distt & Sessions Judge & Others
2017 Latest Caselaw 7512 ALL

Citation : 2017 Latest Caselaw 7512 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Masuri Lal vs Distt & Sessions Judge & Others on 30 November, 2017

Bench: Siddhartha Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- WRIT - C No. - 20477 of 2006
 

 
Petitioner :- Masuri Lal
 
Respondent :- Distt & Sessions Judge & Others
 
Counsel for Petitioner :- D.S. Srivastava
 
Counsel for Respondent :- S.C.,Arimardan Singh Rajpoot
 

 
Hon'ble Siddhartha Varma,J.

List has been revised. No one appears to press this petition.

The writ petition is, accordingly, dismissed for want of prosecution.

Order Date :- 30.11.2017

Ashish Pd.

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