Kewala Prasad vs Jitendra Kumar And Another
2017 Latest Caselaw 7511 ALL

Citation : 2017 Latest Caselaw 7511 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Kewala Prasad vs Jitendra Kumar And Another on 30 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 229 of 2010
 

 
Appellant :- Kewala Prasad
 
Respondent :- Jitendra Kumar And Another
 
Counsel for Appellant :- Triveni Shankar,Ajay Shankar
 
Counsel for Respondent :- Anil Kumar Aditya
 

 
Hon'ble Bachchoo Lal,J.

There is no office report with regard to receipt of lower court record.

List after ten days along with office report with regard to receipt of lower court record.

Order Date :- 30.11.2017

Gss

Download the LatestLaws.com Mobile App