Jai Singh vs Kernel D.S. Babeja (Since ...
2017 Latest Caselaw 7510 ALL

Citation : 2017 Latest Caselaw 7510 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Jai Singh vs Kernel D.S. Babeja (Since ... on 30 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 982 of 2013
 

 
Appellant :- Jai Singh
 
Respondent :- Kernel D.S. Babeja (Since Deceased) And Another
 
Counsel for Appellant :- Arvind Srivastava,Ayub Khan,Kuldeep Kumar,Rakesh Kumar Srivastava,Vinod Kumar
 
Counsel for Respondent :- Uma Nath Pandey
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the appellant even in revised list to press this second appeal.

Learned counsel for the respondents is present.

This second appeal is dismissed for want of prosecution.

Order Date :- 30.11.2017

Gss

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