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Mohan Swaroop & Another vs D.D.C. & Others
2017 Latest Caselaw 7502 ALL

Citation : 2017 Latest Caselaw 7502 ALL
Judgement Date : 30 November, 2017

Allahabad High Court
Mohan Swaroop & Another vs D.D.C. & Others on 30 November, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 8182 of 1990
 

 
Petitioner :- Mohan Swaroop & Another
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- S.S.Sharma,A.K.Gupta,J P S Kashyap,Prabhakar Singh,S.S. Sharma,S.S.Pandey,V.B.L.Srivastava
 
Counsel for Respondent :- V.K.Singh,A K Sachan,S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed, list in the next cause list.

(Manoj Kumar Gupta, J.)   

Order Date :- 30.11.2017

skv

 

 

 
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