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Ram Ajor vs Tikori And Another
2017 Latest Caselaw 7494 ALL

Citation : 2017 Latest Caselaw 7494 ALL
Judgement Date : 30 November, 2017

Allahabad High Court
Ram Ajor vs Tikori And Another on 30 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1150 of 2015
 

 
Appellant :- Ram Ajor
 
Respondent :- Tikori And Another
 
Counsel for Appellant :- Rajesh Kumar
 
Counsel for Respondent :- Ashutosh Pandey,Jeevanjee Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Jeevanjee Srivastava, learned counsel for the respondents.

List after three weeks

Order Date :- 30.11.2017

Gss

 

 

 
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