Hari Prasad vs Amar Nath And 7 Others
2017 Latest Caselaw 7493 ALL

Citation : 2017 Latest Caselaw 7493 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Hari Prasad vs Amar Nath And 7 Others on 30 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 785 of 2016
 

 
Appellant :- Hari Prasad
 
Respondent :- Amar Nath And 7 Others
 
Counsel for Appellant :- K.S. Tiwari,Vivek Tiwari
 
Counsel for Respondent :- Aashutosh Mani Tripathi,Daya Shanker Mani Tripaht
 

 
Hon'ble Bachchoo Lal,J.

Sri Daya Shanker Mani Tripathi, learned counsel for the respondents has sent illness slip.

Learned counsel for the appellant is present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 30.11.2017

Gss

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