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Smt. Shahjehan Begum vs Smt. Ummatun Nisha
2017 Latest Caselaw 7492 ALL

Citation : 2017 Latest Caselaw 7492 ALL
Judgement Date : 30 November, 2017

Allahabad High Court
Smt. Shahjehan Begum vs Smt. Ummatun Nisha on 30 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 751 of 2016
 

 
Appellant :- Smt. Shahjehan Begum
 
Respondent :- Smt. Ummatun Nisha
 
Counsel for Appellant :- Rahul Srivastava
 
Counsel for Respondent :- Rizwan Ahmad(Qureshi)
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellant, list after two weeks.

Order Date :- 30.11.2017

Gss

 

 

 
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