Radhey Shyam (Since Deceased) And ... vs Sonu Sareen And 6 Ors.
2017 Latest Caselaw 7489 ALL

Citation : 2017 Latest Caselaw 7489 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Radhey Shyam (Since Deceased) And ... vs Sonu Sareen And 6 Ors. on 30 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 3 of 2016
 

 
Appellant :- Radhey Shyam (Since Deceased) And 6 Ors.
 
Respondent :- Sonu Sareen And 6 Ors.
 
Counsel for Appellant :- Rajeev Misra,Karan Prakash Tiwari
 
Counsel for Respondent :- Pradeep Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Karan Prakash Tiwari, learned counsel for the appellants.

List after three weeks.

Order Date :- 30.11.2017

Gss

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