Lal Ji vs Sri Paras Jaiswal & 3 Others
2017 Latest Caselaw 7488 ALL

Citation : 2017 Latest Caselaw 7488 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Lal Ji vs Sri Paras Jaiswal & 3 Others on 30 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1261 of 2016
 

 
Appellant :- Lal Ji
 
Respondent :- Sri Paras Jaiswal & 3 Others
 
Counsel for Appellant :- Awadhesh Kumar Malviya
 
Counsel for Respondent :- Santosh Kumar Mishra
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Awadhesh Kumar Malviya, learned counsel for the appellant.

List in due course.

Order Date :- 30.11.2017

Gss

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