Ram Aadhar (Deceased) And 4 Others vs Ram Sajeevan
2017 Latest Caselaw 7483 ALL

Citation : 2017 Latest Caselaw 7483 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Ram Aadhar (Deceased) And 4 Others vs Ram Sajeevan on 30 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 42 of 2017
 

 
Appellant :- Ram Aadhar (Deceased) And 4 Others
 
Respondent :- Ram Sajeevan
 
Counsel for Appellant :- Ram Kishore Pandey
 
Counsel for Respondent :- Prashant Shukla,Santosh Kumar Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Prashant Shukla, learned counsel for the respondent.

List in due course.

Order Date :- 30.11.2017

Gss

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