Citation : 2017 Latest Caselaw 7479 ALL
Judgement Date : 30 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15809 of 2017 Applicant :- Shaukeen Opposite Party :- State Of U.P. Counsel for Applicant :- Dhirendra Kumar Srivastav,Rajiv Sisodia Counsel for Opposite Party :- G.A.,Zia Naz Zaidi Hon'ble Bachchoo Lal,J.
Case called out. None is present for the applicant even in revised list.
Learned counsel for the complainant is present.
List after three weeks.
Order Date :- 30.11.2017
Gss
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