Gyasuddin And Another vs Muslim
2017 Latest Caselaw 7478 ALL

Citation : 2017 Latest Caselaw 7478 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Gyasuddin And Another vs Muslim on 30 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 252 of 2017
 

 
Appellant :- Gyasuddin And Another
 
Respondent :- Muslim
 
Counsel for Appellant :- Udai Shanker Mishra,Suman Tripathi
 
Counsel for Respondent :- Rajesh Kumar Srivastava,Tarun Gaur
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list / put on 5.12.2017.

Order Date :- 30.11.2017

Gss

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