Smt. Sunita vs State Of U.P. And Anr.
2017 Latest Caselaw 7477 ALL

Citation : 2017 Latest Caselaw 7477 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Smt. Sunita vs State Of U.P. And Anr. on 30 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 3703 of 2014
 

 
Petitioner :- Smt. Sunita
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Petitioner :- Dileep Kumar,Rajrshi Gupta
 
Counsel for Respondent :- Govt. Advocate,Manish Tiwary,S.K.Tripathi
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the parties even in revised list.

List after ten days.

Order Date :- 30.11.2017

Gss

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