Choteylal & Another vs Smt. Nathiya
2017 Latest Caselaw 7474 ALL

Citation : 2017 Latest Caselaw 7474 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Choteylal & Another vs Smt. Nathiya on 30 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 309 of 2010
 

 
Appellant :- Choteylal & Another
 
Respondent :- Smt. Nathiya
 
Counsel for Appellant :- Vijay Kumar Rai,Arvind Kumar,Atul Kumar,S.S. Chauhan,Vijendra Singh
 
Counsel for Respondent :- N. Chaturvedi,Nripendrsa Chauhan
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondent even in revised list.

Learned counsel for the appellants is present.

List after two weeks as peremptorily.

Order Date :- 30.11.2017

Gss

Download the LatestLaws.com Mobile App