Daya Ram vs D.D.C.
2017 Latest Caselaw 7473 ALL

Citation : 2017 Latest Caselaw 7473 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Daya Ram vs D.D.C. on 30 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 2681 of 1990
 

 
Petitioner :- Daya Ram
 
Respondent :- D.D.C.
 
Counsel for Petitioner :- S.K Singh
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed, list in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 30.11.2017

skv

Download the LatestLaws.com Mobile App