Dr. Arun Kumar Member Of ... vs Nagar Nigam Bareilly & Another
2017 Latest Caselaw 7463 ALL

Citation : 2017 Latest Caselaw 7463 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Dr. Arun Kumar Member Of ... vs Nagar Nigam Bareilly & Another on 30 November, 2017

Bench: Bharati Sapru, Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT TAX No. - 803 of 2017
 

 
Petitioner :- Dr. Arun Kumar Member Of Legislative Assembly & 18 Ors.
 
Respondent :- Nagar Nigam Bareilly & Another
 
Counsel for Petitioner :- Siddharth Singhal,Ankita Jain
 
Counsel for Respondent :- Hemant Kumar
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Saumitra Dayal Singh,J.

Put up tomorrow i.e. 01.12.2017 as fresh.

Order Date :- 30.11.2017

pks

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