Devendra Kumar & 6 Others vs State Of U.P. & 8 Others
2017 Latest Caselaw 7442 ALL

Citation : 2017 Latest Caselaw 7442 ALL
Judgement Date : 29 November, 2017

Allahabad High Court

Devendra Kumar & 6 Others vs State Of U.P. & 8 Others on 29 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 56176 of 2017
 

 
Petitioner :- Devendra Kumar & 6 Others
 
Respondent :- State Of U.P. & 8 Others
 
Counsel for Petitioner :- Rajesh Kumar
 
Counsel for Respondent :- C.S.C.,Anuj Kumar,Rishikesh Tripathi
 

 
Hon'ble Manoj Kumar Gupta,J.

List in ordinary course.

(Manoj Kumar Gupta, J.)

Order Date :- 29.11.2017

skv

Download the LatestLaws.com Mobile App