Durjan vs State Of U.P. & 3 Others
2017 Latest Caselaw 7440 ALL

Citation : 2017 Latest Caselaw 7440 ALL
Judgement Date : 29 November, 2017

Allahabad High Court

Durjan vs State Of U.P. & 3 Others on 29 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 51389 of 2017
 

 
Petitioner :- Durjan
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Manish Dev,Kripa Shanker Yadav
 
Counsel for Respondent :- C.S.C.,Arun Kumar Srivastava
 

 
Hon'ble Manoj Kumar Gupta,J.

Put up tomorrow as fresh.

(Manoj Kumar Gupta, J.)

Order Date :- 29.11.2017

skv

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