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Mohd. Vasim Khan And 2 Others vs Ram Prakash And 4 Others
2017 Latest Caselaw 7437 ALL

Citation : 2017 Latest Caselaw 7437 ALL
Judgement Date : 29 November, 2017

Allahabad High Court
Mohd. Vasim Khan And 2 Others vs Ram Prakash And 4 Others on 29 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 
Civil Misc.Amendment Application No. 353679 of 2015
 
IN
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 259 of 2013
 

 
Appellant :- Mohd. Vasim Khan And 2 Others
 
Respondent :- Ram Prakash And 4 Others
 
Counsel for Appellant :- Janardan Mishra
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants and perused the record.

Learned counsel for the appellants submits that due to typing mistake father's name of respondent nos. 3 to 5 could not be mentioned in the memo of appeal.

The amendment application is allowed.

Necessary amendment be carried out within ten days.

List thereafter.

Order Date :- 29.11.2017

Gss

 

 

 
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