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Prabhu Daya And Another vs Ganga Ram And 6 Ors.
2017 Latest Caselaw 7436 ALL

Citation : 2017 Latest Caselaw 7436 ALL
Judgement Date : 29 November, 2017

Allahabad High Court
Prabhu Daya And Another vs Ganga Ram And 6 Ors. on 29 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 25 of 2014
 

 
Appellant :- Prabhu Daya And Another
 
Respondent :- Ganga Ram And 6 Ors.
 
Counsel for Appellant :- Rajeev Kumar Saxena,Anubhav Chandra,Sangam Singh
 
Counsel for Respondent :- Anand Pati Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the respondents prays for and is grated two weeks time to file counter affidavit to the delay condonation application filed in second appeal.

List thereafter.

Order Date :- 29.11.2017

Gss

 

 

 
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