Rama Shankar vs Jagdeesh Prasad And 3 Others
2017 Latest Caselaw 7435 ALL

Citation : 2017 Latest Caselaw 7435 ALL
Judgement Date : 29 November, 2017

Allahabad High Court

Rama Shankar vs Jagdeesh Prasad And 3 Others on 29 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 128 of 2014
 

 
Appellant :- Rama Shankar
 
Respondent :- Jagdeesh Prasad And 3 Others
 
Counsel for Appellant :- O.P. Katiyar,A.P. Tewari
 
Counsel for Respondent :- Pradeep Kumar Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondents even in revised list.

Learned counsel for the appellant is present.

List in the next cause list.

Order Date :- 29.11.2017

Gss

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