Kamrunnisha Nad 8 Ors. vs Radheyshyam Gupta And 2 Others
2017 Latest Caselaw 7434 ALL

Citation : 2017 Latest Caselaw 7434 ALL
Judgement Date : 29 November, 2017

Allahabad High Court

Kamrunnisha Nad 8 Ors. vs Radheyshyam Gupta And 2 Others on 29 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 372 of 2015
 

 
Appellant :- Kamrunnisha Nad 8 Ors.
 
Respondent :- Radheyshyam Gupta And 2 Others
 
Counsel for Appellant :- Shakeel Ahmad Azmi
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Shakeel Ahmad Azmi, learned counsel for the appellants.

List after two weeks.

Order Date :- 29.11.2017

Gss

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