Nand Kumar vs Thakur Ram Janki Ji Virajman ...
2017 Latest Caselaw 7429 ALL

Citation : 2017 Latest Caselaw 7429 ALL
Judgement Date : 29 November, 2017

Allahabad High Court

Nand Kumar vs Thakur Ram Janki Ji Virajman ... on 29 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 979 of 2011
 

 
Appellant :- Nand Kumar
 
Respondent :- Thakur Ram Janki Ji Virajman Mandir And Another
 
Counsel for Appellant :- Ranjeet Kumar Mishra,V. Singh,V.S.Singh,Vishwajeet Singh
 
Counsel for Respondent :- Anuj Agrawal,Pankaj Agarwal
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list in the next cause list.

Order Date :- 29.11.2017

Gss

Download the LatestLaws.com Mobile App