Paramjeet Singh And Another vs Kartar Kaur
2017 Latest Caselaw 7425 ALL

Citation : 2017 Latest Caselaw 7425 ALL
Judgement Date : 29 November, 2017

Allahabad High Court

Paramjeet Singh And Another vs Kartar Kaur on 29 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 973 of 2011
 

 
Appellant :- Paramjeet Singh And Another
 
Respondent :- Kartar Kaur
 
Counsel for Appellant :- Punit Kumar Gupta
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Punit Kumar Gupta, learned counsel for the appellants.

List in due course.

Order Date :- 29.11.2017

Gss

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