Smt. Johra Begum vs Riyazuddin @ Putai
2017 Latest Caselaw 7419 ALL

Citation : 2017 Latest Caselaw 7419 ALL
Judgement Date : 29 November, 2017

Allahabad High Court

Smt. Johra Begum vs Riyazuddin @ Putai on 29 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 703 of 2014
 

 
Appellant :- Smt. Johra Begum
 
Respondent :- Riyazuddin @ Putai
 
Counsel for Appellant :- Prem Shankar Mishra
 
Counsel for Respondent :- Mustaqeem Ahmad
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Prem Shankar Mishra, learned counsel for the appellant.

List in due course.

Order Date :- 29.11.2017

Gss

Download the LatestLaws.com Mobile App