Hariya And 6 Ors. vs Sh. Krishnapal And Another
2017 Latest Caselaw 7418 ALL

Citation : 2017 Latest Caselaw 7418 ALL
Judgement Date : 29 November, 2017

Allahabad High Court

Hariya And 6 Ors. vs Sh. Krishnapal And Another on 29 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 597 of 2014
 

 
Appellant :- Hariya And 6 Ors.
 
Respondent :- Sh. Krishnapal And Another
 
Counsel for Appellant :- Abu Bakht,Pramod Kumar Jain
 
Counsel for Respondent :- Bed Kant Mishra
 

 
Hon'ble Bachchoo Lal,J.

Sri Bed Kant Mishra, learned counsel for the respondents has sent illness slip. Sri Pramod Kumar Jain, learned counsel for the appellants is present and he points out that at several times, learned counsel for the respondents has sent illness slip.

The case is passed over for the day.

List in the next cause list as peremptorily.

Order Date :- 29.11.2017

Gss

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