Tika Ram vs Smt.Chaman Lata
2017 Latest Caselaw 7414 ALL

Citation : 2017 Latest Caselaw 7414 ALL
Judgement Date : 29 November, 2017

Allahabad High Court

Tika Ram vs Smt.Chaman Lata on 29 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 32 of 2016
 

 
Appellant :- Tika Ram
 
Respondent :- Smt.Chaman Lata
 
Counsel for Appellant :- Rajendra Pratap Singh
 
Counsel for Respondent :- M.K. Gupta,Anadi Krishna Narayana,Dhruva Narayana,Manoj Kumar Gautam,Neeharika Sinha Narayana
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Rajendra Pratap Singh, learned counsel for the appellant.

List after three weeks.

Order Date :- 29.11.2017

Gss

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