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Smt. Poolwati (Deceased) And ... vs Rajendra Kumar Yadav And Others
2017 Latest Caselaw 7396 ALL

Citation : 2017 Latest Caselaw 7396 ALL
Judgement Date : 28 November, 2017

Allahabad High Court
Smt. Poolwati (Deceased) And ... vs Rajendra Kumar Yadav And Others on 28 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 883 of 2011
 

 
Appellant :- Smt. Poolwati (Deceased) And Others
 
Respondent :- Rajendra Kumar Yadav And Others
 
Counsel for Appellant :- S.K. Chaturvedi,P.N. Saksena
 
Counsel for Respondent :- M.K. Gupta,Pankaj Agarwal
 

 
Hon'ble Bachchoo Lal,J.

At the request of Pooja Narain, Advocate, holding brief of Sri Pankaj Agarwal, learned counsel for the appellants, the case is passed over for the day.

List after two weeks.

Order Date :- 28.11.2017

Gss

 

 

 
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