Anita (Smt.) & 4 Others vs State Of U.P. & 9 Others
2017 Latest Caselaw 7394 ALL

Citation : 2017 Latest Caselaw 7394 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Anita (Smt.) & 4 Others vs State Of U.P. & 9 Others on 28 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 51032 of 2017
 

 
Petitioner :- Anita (Smt.) & 4 Others
 
Respondent :- State Of U.P. & 9 Others
 
Counsel for Petitioner :- Syed Wajid Ali
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Issue notice to respondents 4 to 10 fixing a date in third week of January 2018.

Steps to be taken by within a week by registered post.

Counter affidavit, if any be filed by the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 28.11.2017

skv

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