Sita Ram Nishad vs State Of U.P. And 2 Ors.
2017 Latest Caselaw 7393 ALL

Citation : 2017 Latest Caselaw 7393 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Sita Ram Nishad vs State Of U.P. And 2 Ors. on 28 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 45638 of 2017
 

 
Petitioner :- Sita Ram Nishad
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Sunil Kumar Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Rejoinder affidavit filed today is taken on record.

As prayed put up in the additional cause list on 4 December 2017.

(Manoj Kumar Gupta, J.)

Order Date :- 28.11.2017

skv

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